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Satrughna Das vs Ramcsh Chandra Mishra &
2022 Latest Caselaw 4848 Ori

Citation : 2022 Latest Caselaw 4848 Ori
Judgement Date : 19 September, 2022

Orissa High Court
Satrughna Das vs Ramcsh Chandra Mishra & on 19 September, 2022
             IN THE HIGH COURT OF ORISSA AT CUTTACK
                          RSA No.388 of 2019
        Satrughna Das                         ....             Appellant

                                   -versus-

        Ramcsh Chandra Mishra &               ....           Respondents
        Another



                  CORAM:
                  MR. JUSTICE D.DASH
                              ORDER
Order                        19.09.2022
No.
  05.   1.      This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard Mr.D.P.Mohanty, learned counsel for the Appellant in the matter of hearing on admission.

The hearing being concluded; the judgment is reserved.

(D.Dash) Judge

 
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