Dr. Sulata Mohapatra vs Unknown
2022 Latest Caselaw 4743 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                       W.P.(C) No.9301 of 2022
            Dr. Sulata Mohapatra                ....          Petitioner
                                               Mr. Basudev Pujari, Adv.
                                    -versus-
            Chief Secretary, Government of      ....            Opposite
            Odisha, Health and Family                          Parties
            Welfare Department,
            Bhubaneswar and Ors.
                                                Mr. Saswat Das, AGA
                                              Mr. R.C. Mohanty, Adv.
                                                   (for O.P.4/ DMET)
                                       Mr. Dayananda Mohapatra, Adv.
                                                        (for Intervener)

                     CORAM:
                     DR. JUSTICE S.K. PANIGRAHI
                                   ORDER

   Order                          14.09.2022
   No.               (W.P.(C) Nos.9301 and 15924 of 2022)

14. 1. Both the matters are taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ Order is reserved.

4. Written notes of submission, if any, be filed by

tomorrow (15.09.2022).

(Dr. S.K. Panigrahi) Judge

B.Jhankar