Citation : 2022 Latest Caselaw 4741 Ori
Judgement Date : 14 September, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
LAA NO.10 of 2014
The Executive Director, ..... Appellant
Nalco Ltd.
Mr. N. Panda-1, Advocate
Vs.
Bhagirathi Swain & Ors. ..... Respondents
Mr. G. Rout, ASC
CORAM:
MR. JUSTICE SANJAY KUMAR MISHRA
ORDER
14.09.2022 Order No. This matter is taken up through hybrid mode.
08.
2. Learned Counsel for the Appellant undertakes to serve a copy of the impugned judgment, so also Misc. Case Nos.173 of 2016 and 174 of 2016 on the learned Counsel for the State in course of the day.
3. Learned Counsel for the State files objection in the said Misc. Cases within a week.
4. List the matter after one week under the heading "Orders".
(S.K. MISHRA) JUDGE Banita
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