Dolamani Sahu vs State Of Odisha & Another
2022 Latest Caselaw 4596 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRLREV No. 34 of 2012


                 Dolamani Sahu                              ....            Petitioner
                                                                 Mr. B. Mishra, Adv.
                                             - Versus -
                 State of Odisha & Another                  ....          Opp. Party

                                                                   Mr. P. Tripathy,
                                                            Addl. Standing Counsel
                             CORAM:
                               JUSTICE SASHIKANTA MISHRA
                                           ORDER

09.09.2022 Order No. 1. This matter is taken up through hybrid mode.

07.

2. Hearing concluded and Judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana