Executive Engineer (Electrical) ... vs Sri Srinibash Sahoo
2022 Latest Caselaw 4501 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.A. No.551 of 2013

            Executive Engineer (Electrical) Central ....             Appellant
            Electricity Supply Utility of Odisha,
            Bhubaneswar Electrical Division
                                                Mr. Debaranjan Ray, Advocate
                                          -versus-
            Sri Srinibash Sahoo                      ....          Respondent
                                                                      None

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE CHITTARANJAN DASH
                                       ORDER

Order No. 07.09.2022

02. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Guin