Lalatendu Keshari Ray & Others vs Nityananda Mohapatra & Others
2022 Latest Caselaw 4496 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              S.A. No.189 of 1995

            Lalatendu Keshari Ray & Others           ....           Appellants
                                                    Mr. B. Routray, Advocate


                                   -versus-
            Nityananda Mohapatra & Others            ....        Respondents

                                                    Mr. A.K. Dalai, Advocate

                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

07.09.2022 Order No.

12. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard learned counsel for the Appellants and learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge