Ramesh Chandra Sahoo vs State Of Odisha & Ors
2022 Latest Caselaw 4488 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                         W.P.(C) No. 2807 of 2022
             Ramesh Chandra Sahoo               ....               Petitioner
                                                      Mr. Budhadev Routray,
                                                                     Sr,Adv
                                                          Mr. S.K. Das, Adv.
                                        -versus-
             State of Odisha & Ors.           ....               Opp. Parties
                                                         Mr. G.R. Mohapatra,
                                                                         ASC
                                                            Mr. S.K. Mishra,
                                                                   (for O.Ps)



                      CORAM:
                      DR. JUSTICE S.K. PANIGRAHI
                                     ORDER

     Order                          07.09.2022
     No.     W.P.(C) Nos. 2807 of 2022, 7301 of 2015 and 38079 of 2021

10. 1.These matters are taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is reserved.

4. Written note of submissions, if any be filed by the

learned counsel for the parties.

(Dr. S.K. Panigrahi) Judge

SD