B. Srinu @ Bobilli Srinu & Another vs State Of Odisha
2022 Latest Caselaw 4385 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRA No. 123 of 1996


                  B. Srinu @ Bobilli Srinu & Another     ....           Appellants
                                                  Mr. D.P. Dhal, Senior Advocate

                                               -versus-
                  State of Odisha                           ...           Respondent
                                        Mrs. Saswata Patnaik, Addl. Govt. Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE CHITTARANJAN DASH
                                              ORDER

Order No. 05.09.2022

25. 1. Hearing concluded. Judgment is reserved.

2. It will be open to both parties to file their respective written notes of submission within a week.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Jena/Secy.