The Minerals & Metals Trading vs State Of Orissa Represented ...
2022 Latest Caselaw 6972 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     TREV No. 220 of 2001

              The Minerals & Metals Trading                  ....          Petitioner
              Corporation of India Ltd., Keonjhar
                                                       Mr. L. Pradhan, Advocate

                                            -versus-

              State of Orissa represented through       ....     Opposite Party
              Commissioner of Sales Tax
                                Mr. Sunil Mishra, Additional Standing Counsel
                                                    For Sales Tax Department

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN
                                             ORDER

29.11.2022 Order No.

11. 1. In view of the order passed by this Court on 6th February, 2019 in TREV No.231 of 2001 and batch (M/s. Mineral & Metal Trading Corporation of India Ltd. v. State of Odisha), the present revision petition is disposed of in the same terms.

2. In other words, the order of the Sales Tax Authority is quashed and set aside and the matter is remanded to be dealt with in the same manner as indicated in the aforementioned judgment.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera