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Odisha Khadi And Village Industry vs Laxmi Narayan Gupta And Another
2022 Latest Caselaw 6871 Ori

Citation : 2022 Latest Caselaw 6871 Ori
Judgement Date : 24 November, 2022

Orissa High Court
Odisha Khadi And Village Industry vs Laxmi Narayan Gupta And Another on 24 November, 2022
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CONTC No. 1573 of 2018

            Odisha Khadi and Village Industry          ....            Petitioner
            Board Karmachari Sangha

                                    Mr. Budhadev Routray, Senior Advocate
                                          along with Mr. J. Biswal, Advocate
                                        -versus-
            Laxmi Narayan Gupta and another            ....     Opposite Parties
                                     Mr. M.K. Khuntia, Addl. Govt. Advocate
             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN

                                        ORDER

Order No. 24.11.2022

02. 1. With the appeal against the judgment of the learned Single Judge having been dismissed by this Court today by a separate order, compliance of the said judgment be effected positively by the next date of hearing of this contempt case.

2. List before the roster Bench on 1st February, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge AKPradhan

 
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