Nandi Patra vs State Of Orissa
2022 Latest Caselaw 6870 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  JCRLA No.81 of 2011
                Nandi Patra                          ....          Appellant
                                                 Mr. Lalitendu Bhuyan, Adv.
                                          -versus-
                State of Orissa                    ....           Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 24.11.2022

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

            .                                               (D. Dash)
                                                              Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar