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State Of Odisha vs M/S. Jyoti Electronics & ...
2022 Latest Caselaw 6817 Ori

Citation : 2022 Latest Caselaw 6817 Ori
Judgement Date : 22 November, 2022

Orissa High Court
State Of Odisha vs M/S. Jyoti Electronics & ... on 22 November, 2022
                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       STREV No. 7 of 2014

              State of Odisha                             ....          Petitioner
                                Mr. Sunil Mishra, Additional Standing Counsel
                                                    For Sales Tax Department

                                           -versus-

              M/s. Jyoti Electronics & Equipments         ....     Opposite Party
              Co., Bhubaneswar
                                                                          None

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN
                                            ORDER

22.11.2022 Order No.

03. 1. The questions urged in the revision petition stand answered against the Revenue by the judgment dated 13th July, 2022 of this Court in STREV No.117 of 2013 (State of Odisha v. M/s. Daehsan Trading (India) Pvt. Ltd., Cuttack).

2. Accordingly, the STREV is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera

 
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