Dr. Urmimala Pradhan vs State Of Odisha & Others
2022 Latest Caselaw 6668 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RVWPET No.194 of 2008

                 Dr. Urmimala Pradhan                     ....            Petitioner
                                                         Mr. J.K. Lenka, Advocate

                                              -versus-
                 State of Odisha & Others                ....     Opposite Parties
                                                    Mr. Debakanta Mohanty, AGA

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE M. S. RAMAN

                                             ORDER

16.11.2022 Order No.

05. 1. No ground is made out to review the judgment dated 4th August, 2008 passed in A.H.O. No.92 of 2001.

2. The RVWPET is, accordingly, dismissed.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

MRS/Laxmikant