M/S. Shree Loknath Enterprises ... vs Union Bank Of India And Others
2022 Latest Caselaw 6621 Ori

Citation : 2022 Latest Caselaw 6621 Ori
Judgement Date : 15 November, 2022

Orissa High Court

M/S. Shree Loknath Enterprises ... vs Union Bank Of India And Others on 15 November, 2022

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RVWPET No. 220 of 2010


                  M/s. Shree Loknath Enterprises and ....           Petitioners
                  Another
                                          Mr. Kartika Kumar Khutia, in-person
                                          -versus-
                  Union Bank of India and Others             ....     Opposite Parties
                                                           Mr. A.K. Mishra, Advocate
                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE M.S. RAMAN
                                               ORDER

Order No. 15.11.2022

03. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.

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