M/S. Sabyasachi Mahakul vs State Of Odisha & Others
2022 Latest Caselaw 6435 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P (C) No. 1171 of 2022

M/s. Sabyasachi Mahakul             .....                               Petitioner
                                                   Mr. G. Mishra, Sr. Advocate
                                    Vs.
State of Odisha & Others            .....                        Opposite Parties
                                                       Mr. P.P. Mohanty, A.G.A
                                                        Mr. S.K. Rath, Advocate
                                                           (for opp. party no.8)
             CORAM:
                DR. JUSTICE B.R. SARANGI
                   MR. JUSTICE BIRAJA PRASANNA SATAPATHY

                                           ORDER

09.11.2022

Order No. This matter is taken up through hybrid mode.

5.

2. Mr. S.K. Rath, learned counsel appearing for opp. party No.8 seeks time to verify the judgment passed by this Court in W.P.(C ) No.14745 of 2022, disposed of on 21.10.2022 (PMR Construction Vs. Bhubaneswar Municipal Corporation and Others).

3. List this matter next week.

(DR. B.R. SARANGI) JUDGE

(B. P. SATAPATHY) sangita JUDGE