Nanu Agrawal vs State Of Odisha & Others
2022 Latest Caselaw 6252 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No. 6693 of 2021

                 Nanu Agrawal                             ....           Petitioner
                                           Ms. Kananbala Roy Choudhury, Advocate

                                                -versus-
                 State of Odisha & Others                   ....     Opposite Parties
                                               Mr. Sunil Mishra, ASC for CT & GST
                                                                       Organization


                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE M. S. RAMAN

                                               ORDER

01.11.2022 Order No.

01. In view of the judgment of this Court dated 7th June, 2021 in W.P.(C) No.14924 of 2020 (M/s. Harish Chandra Majhi v. State of Odisha), the present writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge MRS/Laxmikant