M/S. Utkal Nirman vs Orissa State Financial ...
2022 Latest Caselaw 2072 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No. 3493 of 2012


                 M/s. Utkal Nirman                    ....           Petitioner
                                           Mr. Prafulla Kumar Rath, Advocate
                                         -versus-
                 Orissa State Financial Corporation ....      Opposite Parties
                 and Another
                                                  Mr. P.K. Routray, Advocate

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE R.K. PATTANAIK
                                             ORDER

Order No. 31.03.2022

03. In view of the judgment passed today in W.P.(C) No.15349 of 2010 (M/s. Utkal Nirman v. Orissa State Financial Corporation), the present writ petition is disposed of in the same terms.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/P.A.