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National Insurance Company Ltd vs Kamal Ali Sahoo And Another
2022 Latest Caselaw 2068 Ori

Citation : 2022 Latest Caselaw 2068 Ori
Judgement Date : 31 March, 2022

Orissa High Court
National Insurance Company Ltd vs Kamal Ali Sahoo And Another on 31 March, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          MACA No.9 of 2021
                    National Insurance Company Ltd.            ....            Appellant
                                                              Mr. P. Panda, Advocate
                                                -versus-
                    Kamal Ali Sahoo and Another                ....        Respondents
                                         Mr. B. Singh, counsel for Respondent No.1

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

31.3.2022 Order No. I.A. No.903 of 2021

06. 1. Heard Mr. P. Panda, learned counsel for the Appellant and Mr. B. Singh, learned counsel appearing for Respondent No.1.

2. In view of the note of S.R. the I.A. is disposed of.

MACA No.9 of 2021

07. 3. The notice on Respondent No.2 is treated sufficient.

4. The Appellant undertakes to correct the name of Respondent No.1 as per the trial court judgment.

5. Copy of the appeal memo along with connected documents be served on Mr. Singh within seven days.

6. List the matter on 19th April, 2022.

( B.P. Routray) Judge M.K.Panda

 
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