Bansidhar Jena vs Sanyasi Jena And Others
2022 Latest Caselaw 2067 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     RSA No.380 of 2019

                    Bansidhar Jena                             ....            Appellant
                                                    Mr. Prabir Kumar Ray, Advocate
                                                -versus-
                    Sanyasi Jena and Others                    ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

31.3.2022 Order No.

03. 1. Mr. P.K. Ray, learned counsel for the Appellant undertakes to file the certified copy of the trial court judgment in course of the day.

2. List the matter on 5th May, 2022.

( B.P. Routray) Judge M.K.Panda