Surya Chetidora And Another vs Ramdhar Singh And Another
2022 Latest Caselaw 2024 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          MACA No.67 of 2020
                   Surya Chetidora and another                    ....        Appellants
                                                             M/s.N.K. Sahu & associates
                                           -versus-
                   Ramdhar Singh and another                      ....       Respondents

                               CORAM:
                               JUSTICE B. P. ROUTRAY

                                              ORDER

29.03.2022 Order No.

03. 1. It is submitted on behalf of the Appellants that certified copy of the impugned judgment has been filed today morning.

2. Office is directed to verify the same and brought it on record.

3. List this matter on 25th April, 2022.

( B.P. Routray) Judge

B.K. Barik