Director vs P.O. Epf Appellate Tribunal & ...
2022 Latest Caselaw 1961 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.P.(C) No. 23220 OF 2015

       Director, Directorate of Printing
       Stationery and Publication, Cuttack                       .........          Petitioner
                                                           Ms.S.Mishra, Addl. Standing Counsel

                                                -versus-

       P.O. EPF Appellate Tribunal & another                     ............     Opposite Parties
                                                           Mr. Santosh Kumar Pattnaik,Sr.Adv.
                                                           for O.Ps. 1 & 2
                                  CORAM:
                                  JUSTICE V. NARASINGH

                                              ORDER

23.03.2022

Order No.

10. 1. This matter is taken up through Hybrid Mode.

2. Heard learned counsel for the State and Mr. Santosh Kumar Pattnaik, learned Senior Advocate for Opposite Party Nos.1 &2. Mr. Pattnaik has filed a date chart along with copies of the judgments after serving copies thereof on the learned counsel for the State.

3. Learned State Counsel seeks an adjournment to examine the applicability of the cited judgments.

4. Accordingly, list this matter in the week starting from 18th April, 2022.

5. Interim order passed earlier shall continue till the next date. The date chart along with copies of judgments be kept on record.

( V.Narasingh ) Judge Dhal