Sashibhusan Das vs Lord Lingaraj Mahaprabhu Bije And
2022 Latest Caselaw 1845 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No. 6120 of 2009



                 Sashibhusan Das                     ....           Petitioner
                                          Mr. Amiya Kumar Mishra, Advocate
                                         -versus-
                 Lord Lingaraj Mahaprabhu Bije and ....       Opposite Parties
                 Another
                                        Mr. A. Mohanta, Advocate (OP No.1)
                                          Mr. A.K. Nath, Advocate (OP No.2)

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE R.K. PATTANAIK


                                             ORDER

Order No. 15.03.2022

29. 1. Heard learned counsel for the parties.

2. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/P.A.