Kartik Prasad Jena vs State Of Odisha And Others
2022 Latest Caselaw 1843 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.10034 of 2021
              Kartik Prasad Jena                        ....            Petitioner

                                                      Mr. S.N. Patnaik, Advocate
                                           -versus-
              State of Odisha and others                ....      Opposite Parties

                                                           Mr. S.K. Samal, AGA

                         CORAM: JUSTICE S.K. PANIGRAHI
                                         ORDER

15.03.2022 Order No.

01. 1. The matter is taken up through hybrid mode.

2. Heard learned counsel for the petitioner and learned counsel for the State.

3. Hearing is concluded. Judgment reserved.

4. Written note of submissions filed by the parties be kept on record.

(S.K. Panigrahi) Judge pcd