Pradeep Kumar Pattnaik vs State Of Odisha And Others
2022 Latest Caselaw 1771 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         W.P.(C) No.19416 of 2014

                         Pradeep Kumar Pattnaik              ....            Petitioner
                                                        Mr. Jagdish Biswal, Advocate
                                                   -versus-
                         State of Odisha and others          ....          Opp. Parties
                                                               Mr. P.K. Muduli, AGA

                                 CORAM:
                                 THE CHIEF JUSTICE
                                 JUSTICE R.K.PATTANAIK
                                               ORDER

Order No. 10.03.2022

20. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

KC Bisoi