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M/S.New India Assurance Co. Ltd vs Abhimanyu Rout And Another
2022 Latest Caselaw 1680 Ori

Citation : 2022 Latest Caselaw 1680 Ori
Judgement Date : 4 March, 2022

Orissa High Court
M/S.New India Assurance Co. Ltd vs Abhimanyu Rout And Another on 4 March, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          MACA No.360 of 2020

                  M/s.New India Assurance Co. Ltd.            ....          Appellant
                                                           Mr. P.K. Panda, Advocate
                                          -versus-
                  Abhimanyu Rout and another           ....       Respondents
                                 Mr. B.N. Rath, Advocate for Respondent No.1
                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                              ORDER

04.03.2022 Order No.

03. 1. Since the certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.359 of 2020, the filing of the same in the present appeal is dispensed with.

2. Copy of the appeal memo along with the connected documents be served on Mr. B.N. Rath, learned counsel for the Respondent No.1 within three days.

3. List this matter along with MACA No.359 of 2020 on 21 st March, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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