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Dharmanandan Barik vs Sachidananda Barik And Others
2022 Latest Caselaw 1676 Ori

Citation : 2022 Latest Caselaw 1676 Ori
Judgement Date : 4 March, 2022

Orissa High Court
Dharmanandan Barik vs Sachidananda Barik And Others on 4 March, 2022
                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No. 27109 of 2011

                        Dharmanandan Barik                      .....      Petitioner
                                                Mr. Sisir Kumar Purohit, Advocate
                                                -versus-
                        Sachidananda Barik and others           ....    Opp. Parties
                                                              B.R. Barik, Advocate
                                                         (For Opposite Party No.2)

                               CORAM:
                               JUSTICE K.R. MOHAPATRA
                                               ORDER
       Order No.                              04.03.2022

          14.      1.       This matter is taken up through Hybrid mode.

2. This writ petition has been filed challenging legality and propriety of judgment dated 23rd May, 2011 passed by learned Member, State Cooperative Tribunal, Odisha, Bhubaneswar in T.A. No.41 of 2010

3. A memo has been filed for withdrawal of the writ petition.

4. Accordingly, the writ petition is dismissed as withdrawn

5. Interim order dated 2nd November, 2011 passed in Misc. Case No.16496 of 2011 stands vacated.

(K.R. Mohapatra) Judge

s.s.satapathy

 
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