Naiku Majhi vs State Of Odisha
2022 Latest Caselaw 2943 Ori

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLA No.454 of 2014
                             Naiku Majhi                                ....           Appellant
                                                                     Mr. N. Panda, Advocate
                                                         -versus-
                             State of Odisha                            ....         Respondent
                                          Mrs. S. Pattanaik, Additional Government Advocate

                                        CORAM:
                                                   SHRI JUSTICE S. TALAPATRA
                                                   SHRI JUSTICE B. P. ROUTRAY
                                                       ORDER

30.6.2022 Order No.

18. 1. The matter is taken up through Hybrid mode.

2. Heard Mr. N. Panda, learned counsel appearing for the Appellant and Mrs. S. Pattanaik, learned Additional Government Advocate appearing for the State - Respondent.

3. Hearing concluded. Judgment reserved.

( S. Talapatra) Judge

( B.P. Routray) Judge C.R. Biswal / M.K.Panda