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M/S. Abhaya Transformers And vs State Of Odisha
2022 Latest Caselaw 2933 Ori

Citation : 2022 Latest Caselaw 2933 Ori
Judgement Date : 29 June, 2022

Orissa High Court
M/S. Abhaya Transformers And vs State Of Odisha on 29 June, 2022
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          STREV No. 6 of 2011



                  M/s. Abhaya       Transformers    and ....                  Petitioner
                  Switchgears
                                           Mr. Jagabandhu Sahoo, Senior Advocate
                                             -versus-
                  State of Odisha                            ...         Opposite Party
                                           Mr. S.S. Padhy, Addl. Standing Counsel

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE R.K. PATTANAIK
                                            ORDER

Order No. 29.06.2022

05. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/Secy.

 
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