Lalatendu Mishra & Ors vs State Of Odisha And Ors
2022 Latest Caselaw 2865 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No.12636 of 2022
             Lalatendu Mishra & Ors.             ....            Petitioners
                                               Mr. Jayanta Rath, Sr. Adv.
                                        Mr. Durgesh Narayan Rath, Adv.
                                      -versus-
             State of Odisha and Ors.          ....      Opposite Parties
                                               Mr. Ashok Ku. Parija, AG
                                             Mr.Sandeep Parida, Sr. S.C.
                                                     Mr. B. Mohanty, SC
                                                Mr. D.R. Mohapatra, SC
                                                     (for S & ME Deptt.)
                                             Mr. Prafulla Ku. Rath, Adv.
                                                           (for intervener)

                       CORAM:
                       MR. JUSTICE S.K. PANIGRAHI

                                   ORDER

     Order                        24.06.2022
     No.           W.P.(C) Nos.12636, 14971 and 15010 of 2022

      04.    1.These    matters    are   taken    up     through     hybrid

             arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/ Order is reserved.

4. Written note of submissions, if any, be filed by the

learned counsel for the parties.

( S.K. Panigrahi) Judge BJ