Ramakanta Swain vs State Of Odisha & Others
2022 Latest Caselaw 3512 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.37253 of 2020

            Ramakanta Swain                        ....            Petitioner

                                             Mr. A.K.Mohanty (A),
                                             Advocate


                                        -versus-
             State of Odisha & others             ....     Opposite Parties
                                          Mr. P.K.Panda,
                                          Standing Counsel (S & ME)

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

27.7.2022.

Order No.

06. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment is reserved.

3. Learned State counsel is granted one week time to submit his notes of argument along with memo of citations, if any.

                                                     (Sashikanta Mishra)
       AKB                                                  Judge





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