Tularam Naiak vs State Of Odisha
2022 Latest Caselaw 3464 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         JCRLA No. 17 of 2014

                       Tularam Naiak                         ....         Appellant
                                                 Mr. Aurovinda Mohanty, Advocate
                                                  -versus-
                       State of Odisha                      ....      Respondent

                                                            Ms. S. Patnaik, AGA

                                      CORAM:
                                  JUSTICE S. TALAPATRA
                                   JUSTICE M.S.SAHOO

                                                  ORDER

Order No . 25.7.2022 7 1. This matter is taken up through hybrid mode.

2. Hearing is concluded.

3. Judgment is reserved.

                                                                   (S.Talapatra)
                                                                         Judge




                                                                       (M.S.Sahoo)
dutta                                                                     Judge