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Smt. Samita Maharana And Others vs Charan Mahanty And Another
2022 Latest Caselaw 3463 Ori

Citation : 2022 Latest Caselaw 3463 Ori
Judgement Date : 25 July, 2022

Orissa High Court
Smt. Samita Maharana And Others vs Charan Mahanty And Another on 25 July, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RVWPET No.159 of 2022

                  Smt. Samita Maharana and others             ....        Petitioners
                                                              Mr. S. Kar, Advocate
                                          -versus-
                  Charan Mahanty and another                  ....    Opposite Parties


                                 CORAM:
                                 JUSTICE B. P. ROUTRAY

                                             ORDER

25.07.2022 Order No.

01. 1. Heard Mr. S. Kar, learned counsel for the Petitioners.

2. No ground is made out for review judgment dated 20.06.2022.

3. The review petition is dismissed.

4. An urgent certified copy of this order be granted on proper application.

( B.P. Routray) Judge

B.K. Barik

 
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