Pritiranjan Das vs State Of Odisha And Ors
2022 Latest Caselaw 2990 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P.(C) No.16274 of 2022

             Pritiranjan Das                    ....           Petitioner
                                         Mr. Pratap Kumar Behera, Adv.
                                      -versus-
             State of Odisha and Ors.          ....     Opposite Parties
                                             Mr. Debasis Mohapatra, SC
                                                    (for S & ME Deptt.)
                                                   (Mr. D. Mund, AGA

                      CORAM:
                      DR. JUSTICE S.K. PANIGRAHI

     Order                            ORDER
     No.                             06.07.2022

01. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the petitioner to show any

judgment/ order/ notification stating that once a person is

selected by the authority, the authority is bound to give

appointment to him/ her.

3.List this matter on 3rd of August, 2022.

( Dr. S.K. Panigrahi) Judge BJ