Kishore Chandra Panda vs Republic Of India
2022 Latest Caselaw 88 Ori

Citation : 2022 Latest Caselaw 88 Ori
Judgement Date : 5 January, 2022

Orissa High Court

Kishore Chandra Panda vs Republic Of India on 5 January, 2022

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         CRA No.99 of 1995

                  Kishore Chandra Panda                       ....          Appellant
                                                           Mr. P.K. Panda, Advocate
                                                -versus-
                  Republic of India                      ....        Respondent
                               Mr. Sarthak Nayak, Advocate for Republic of India


                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                              ORDER

05.01.2022 Order No.

14. 1. Heard Mr. P.K. Panda, learned counsel for the Appellant and Mr. Sarthak Nayak, learned counsel for the Republic of India- Respondent in full.

2. Judgment is reserved.

( B.P. Routray) Judge

B.K. Barik

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