State Of Odisha And Others vs Puspalata Mishra And Another
2022 Latest Caselaw 87 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK


                                     F.A.O. No.489 of 2016

                    State of Odisha and others            ....         Appellants
                                                               Mr. B. Mohanty,
                                                   Standing Counsel for S & ME
                                             -versus-
                    Puspalata Mishra and another        ....        Respondents

                                            CORAM:

                               JUSTICE A.K. MOHAPATRA
                                           ORDER

Order No.                                 05.01.2022

     05.       1.      This matter is taken up through Hybrid Arrangement (Video

Conferencing/Physical Mode).

2. Heard learned counsel for both the parties.

3. Hearing is concluded. Judgment is reserved.

Jagabandhu ( A.K. Mohapatra) Judge