Chittaranjan Das vs State Of Orissa And Others
2022 Latest Caselaw 343 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              FAO No.18 of 2021

                        Chittaranjan Das                          ....             Appellant
                                                                  Mr. K.K. Swain, Advocate
                                                     -versus-
                        State of Orissa and others                ....         Respondents
                                                        Mr. S. Jena, S.C., S. & M.E. Deptt.

                                  CORAM:
                                  JUSTICE A.K.MOHAPATRA

                                                      ORDER

12.01.2022 Order No.

02. 1. This matter is taken up through Video Conferencing mode.

2. Learned counsel for the Appellant is directed to file certified copy of the trial court's judgment within two weeks.

3. List this matter after filing of the judgment.

(A.K. Mohapatra) Judge U.K.Sahoo