Parikhita Chhata & Another vs Madan Mohan Ram
2022 Latest Caselaw 337 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                       RSA No.254 of 2005
             Parikhita Chhata & Another           ....         Appellants
                                                  Mr.R.C.Rath, Advocate

                                       -versus-
             Madan Mohan Ram                     ....           Respondent
                                            Mr. S.P. Mishra, Sr, Advocate

                      CORAM:
                      MR. JUSTICE D.DASH
                                  ORDER

12.01.2022 Order No.

19. 1. This matter is taken up through Video Conferencing Mode.

2. Heard learned counsel for the Appellants and Mr. Mr.S.P.Mishra, learned Senior Counsel for the Respondents.

3. Hearing is concluded.

As prayed for by Mr.R.C.Rath, learned counsel for the Appellants, he may file the written notes of submission within ten days hence.

4. Judgment is reserved.

(D.Dash) Judge Basu