Pidika Sambaru vs State Of Odisha
2022 Latest Caselaw 22 Ori

Citation : 2022 Latest Caselaw 22 Ori
Judgement Date : 3 January, 2022

Orissa High Court

Pidika Sambaru vs State Of Odisha on 3 January, 2022

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLREV No.490 of 2021
             Pidika Sambaru                         ....              Petitioner

                                            Mr. Saroj Kumar Padhy, Adv.
                                         -versus-

             State of Odisha                        ....              Opp. Party
                                            Mr. M.K. Mohanty, ASC
                       CORAM:
                       JUSTICE S.K. PANIGRAHI
                                    ORDER

Order No. 03.01.2022

01. 1. This matter is taken up through hybrid mode.

2. Heard learned counsel for the Parties.

4. Hearing is concluded. Judgment/ Order is reserved.

( S.K. Panigrahi) Judge BJ

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