Citation : 2022 Latest Caselaw 1613 Ori
Judgement Date : 28 February, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.15301 of 2010
M/s. Indian Metal and Ferro .... Petitioner
Alloys Ltd.
Mr. Prakash Kumr Jena, Advocate
-versus-
Joint Commissioner of Sales Tax .... Opposite Parties
and Another
Mr. Sunil Mishra
Additional Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K.PATTANAIK
ORDER
Order No. 28.02.2022
08. 1. It is stated that the SLP is filed by the Department against the judgment of this Court in M/s. National Aluminum Company Ltd. Vrs. Deputy Commissioner of Commercial Taxes, Bhubaneswar, (2012) 56 VST 68 is still pending in the Supreme Court. In that view of the matter these petitions are adjourned sine die awaiting the judgment of the Supreme Court. It will be open to the parties to mention this case for listing of this petition after the judgment of the Supreme Court.
2. Interim order shall continue till the next date.
(Dr. S. Muralidhar) Chief Justice
(R.K. Pattanaik) Judge // 2 //
kabita
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