Sujit Mohapatra vs Bijay Kumar Rout And Another
2022 Latest Caselaw 1602 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             MACA No.481 of 2019
                    Sujit Mohapatra                            ....           Appellant
                                                    Mr. Durga Charan Dey, Advocate
                                                  -versus-
                    Bijay Kumar Rout and Another               ....        Respondents



                                  CORAM:
                                  SHRI JUSTICE B. P. ROUTRAY
                                                ORDER

28.02.2022 Order No. I.A. No.10 of 2020

03. 1. As the true copy of the impugned judgment has been filed in connected MACA No.477 of 2019, the filing of certified copy of the same is dispensed with.

2. I.A. is disposed of.

MACA No.481 of 2019

04. 3. Office is directed to complete the SR.

4. List the matter on 14th March, 2022 along with MACA Nos.478, 479 and 482 of 2019 and other connected appeals mentioned in today's list.

( B.P. Routray) Judge M.K.Panda