Divisional Manager vs Dhanu Nayak And Others
2022 Latest Caselaw 1516 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                            FAO No.421 of 2013 & FAO No.322 of 2016

                 FAO No.421 of 2013
                  Divisional Manager,
                  Oriental Insurance Co. Ltd.                 ....         Appellant
                                                           Mr.G.P.Gupta, Advocate

                                                -versus-

                 Dhanu Nayak and others               ....       Respondents
                                Mr.B.Pr.Das, Advocate for Respondents 1 & 2

                                                AND
                 FAO No.322 of 2016
                 Divisional Manager,
                 Oriental Insurance Co. Ltd.                ....         Appellant
                                                    Mr.Subrata Satpathy, Advocate

                                                -versus-

                 Kapa Chelmaya Reddy and others       ....       Respondents
                               Mr.P.K.Panda, Advocate for Respondents 1 to 5

                            CORAM:
                            JUSTICE B. P. ROUTRAY
                                          ORDER

23.02.2022 Order No.

29. 1. Heard Mr.Dutta and Mr.Satpathy, learned counsel for the Insurer-Appellants and Mr.Das and Mr.Panda, learned counsel for the Claimant-Respondents.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal