Dhaneswar Biswal vs Divisional Manager
2022 Latest Caselaw 1506 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                        MACA No.251 of 2021 and MACA No.692 of 2020


               MACA No.251 of 2021
               Dhaneswar Biswal                       ....        Appellant
                                               Mr.D.K.Mohapatra, Advocate
                                          -versus-
               Divisional Manager,
               M/s.New India Assurance Co. Ltd. and
               another                               ....       Respondents
                            Mr.G.C.Samantray, Advocate for Respondent No.1

                                          AND
               MACA No.692 of 2020
               Divisional Manager,
               M/s.New India Assurance Co. Ltd.      ....        Appellant
                                              Mr.G.C.Samantray, Advocate
                                        -versus-
               Dhaneswar Biswal and another          ....     Respondents
                                               Mr.D.K.Mohapatra, Advocate

                          CORAM:
                          JUSTICE B. P. ROUTRAY

                                        ORDER

22.02.2022 Order No.

2. 1. Heard Mr.Mohapatra, learned counsel for the Claimant and Mr.Samantray, learned counsel for the Insurance Company.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

CRBiswal