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Raghunath Jew Thakur Bije vs Bijaya Kumar Samantaray &
2022 Latest Caselaw 1451 Ori

Citation : 2022 Latest Caselaw 1451 Ori
Judgement Date : 18 February, 2022

Orissa High Court
Raghunath Jew Thakur Bije vs Bijaya Kumar Samantaray & on 18 February, 2022
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 R.S.A. No.482 of 2013


                Raghunath Jew Thakur Bije,              ....           Appellant
                Tulsipur
                                                Mr.A.C. Mohapatra, Advocate

                                       -versus-
                Bijaya Kumar Samantaray &               ....         Respondents
                Others


                          CORAM:
                          MR. JUSTICE D.DASH
                                          ORDER

18.02.2022 Order No.

4. 1. This matter is taken up through video conferencing mode.

2. Heard learned counsel for the Appellant. Perused the judgments passed by the courts below.

3. Hearing is concluded.

4. Judgment is reserved.

(D.Dash) Judge Himansu

 
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