Republic Of India vs Kailash Chandra Das
2022 Latest Caselaw 1394 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        GCRLA No.6 of 2006
                    Republic of India                         ....           Appellant
                                                   Mr. Sarthak Nayak, CBI Counsel
                                              -versus-
                    Kailash Chandra Das                       ....         Respondent
                                                       Mr. S.R. Pattanaik, Advocate

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                           ORDER

16.2.2022 Order No.

13. 1. Heard Mr. S.Nayak, learned counsel for the Appellant and Mr. S.R. Pattnaik for the Respondent.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda