Subasini Rout And Others vs State Of Odisha And Others
2022 Latest Caselaw 1359 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          W.P.(C) No.19651 of 2010

                          Subasini Rout and others               ....          Petitioners

                                                               Mr. A.K. Patra, Advocate
                                                    -versus-
                          State of Odisha and others             ....    Opposite Parties
                                                                      Mr. S.N. Das, ASC

                                  CORAM:
                                  THE CHIEF JUSTICE
                                  JUSTICE R.K.PATTANAIK
                                                ORDER

Order No. 15.02.2022

14. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge KC Bisoi