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Kapilendra Tripathy vs Union Of India And Others
2022 Latest Caselaw 1354 Ori

Citation : 2022 Latest Caselaw 1354 Ori
Judgement Date : 15 February, 2022

Orissa High Court
Kapilendra Tripathy vs Union Of India And Others on 15 February, 2022
                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P. (C) No.9428 of 2010

            Kapilendra Tripathy                        ....          Petitioner
                                      Mr. Dillip Kumar Mohanty, Advocate
                                       -versus-
            Union of India and others                .... Opposite Parties
                                                Mr. Debasis Tripathy, CGC

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE R. K. PATTANAIK

                                         ORDER

15.02.2022 Order No.

03. 1. Mr. Debasis Tripathy, learned Central Government Counsel enters appearance for Opposite Party No.1-Union of India and files appearance memo in Court today, which is taken on record.

2. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M.Panda

 
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