Citation : 2022 Latest Caselaw 1350 Ori
Judgement Date : 15 February, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.1218 of 2019
Jayadev Barik and another .... Petitioners
versus-
State of Orissa and others .... Opposite Parties
CORAM: JUSTICE S. PUJAHARI
ORDER
Order 15.02.2022
No.
04. 1. This matter is taken up through hybrid mode.
2. Heard the learned counsel for the parties.
3. Hearing concluded and order/judgment is reserved.
(S. Pujahari) Judge
DA
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