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Mahimananda Mishra @ Mahima vs State Of Orissa
2022 Latest Caselaw 1346 Ori

Citation : 2022 Latest Caselaw 1346 Ori
Judgement Date : 15 February, 2022

Orissa High Court
Mahimananda Mishra @ Mahima vs State Of Orissa on 15 February, 2022
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLMC No.1028 of 2008

             Mahimananda Mishra @ Mahima          ....             Petitioner
             Mishra
                                    versus-
             State of Orissa                      ....        Opposite Party

                      CORAM: JUSTICE S. PUJAHARI

                                     ORDER

     Order                          15.02.2022
     No.
     47.     1.      This matter is taken up through hybrid mode.

2. Heard Mr. S.C. Mohapatra, learned counsel appearing for the Petitioner and the learned counsel for the State- Opposite Party.

3. Hearing concluded and order/judgment is reserved.

(S. Pujahari) Judge

DA

 
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