Priyanka Sahu vs Tutu Pradhan And Another
2022 Latest Caselaw 1314 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               MACA No.793 of 2019

                      Priyanka Sahu                              ....          Appellant
                                                               Mr. B.N. Rath, Advocate
                                                    -versus-
                      Tutu Pradhan and another                   ....       Respondents


                                  CORAM:
                                  JUSTICE B. P. ROUTRAY

                                                  ORDER

14.02.2022 Order No. I.A. No.58 of 2022

03. 1. Filing of certified copy of the impugned judgment is dispensed with keeping in view that the same has already been filed in MACA No.792/2019.

2. I.A. is disposed of.

MACA No.793 of 2019

3. List this matter on 7th March, 2022.

( B.P. Routray) Judge

B.K. Barik