Tarini Prasad Panda vs State Of Orissa And Ors
2022 Latest Caselaw 1313 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.1103 of 2022
                      Tarini Prasad Panda                   ....           Petitioner
                                                 Mr. Dillip Kumar Mohapatra, Adv.
                                                 -versus-
                     State of Orissa and Ors.               ....      Opposite Parties
                                                       Mr. Biswajit Mohanty, ASC


                                   CORAM:
                                   MR. JUSTICE S.K. PANIGRAHI
                                               ORDER

Order No. 14.02.2022

01. 1. This matter is taken up through hybrid arrangement.

2 As requested by the learned counsel for the petitioner, list this matter on 28th of February, 2022.

3. Learned counsel for the petitioner is directed to provide the copies of the judgment passed by the Division Bench of this Court in the case of Sarat Chandra Parida -vrs.- State of Orissa 1 as well as the order of the Hon'ble Supreme Court on the same issue, on the next date.

( S.K. Panigrahi) Judge BJ

2015 (II) ILR-Cuttack 94